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[Cites 0, Cited by 0] [Section 33N(2)] [Section 33N] [Entire Act]

Union of India - Subsection

Section 33N(2)(f) in The Drugs And Cosmetics Act, 1940

(f)prescribe the conditions to be observed in the packing of Ayurvedic, Siddha and Unani drugs including the use of packing material which comes into direct contact with the drugs, regulate the mode of labelling packed drugs and prescribe the matters which shall or shall not be included in such labels;