Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 110DD(3)] [Section 110DD] [Entire Act]

State of Maharashtra - Subsection

Section 110DD(3)(g) in The Mumbai Municipal Corporation Act, 1888

(g)generally the measures to be adopted for carrying out the objects of this section.