Section 11(2)(b) in The Goa Right to Information Act, 1997

[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Goa - Subsection

Section 11(2)(b) in The Goa Right to Information Act, 1997

(b)

(i)such other official Member not exceeding four;

(ii)two M. L. A.s to be nominated by the Speaker;

(iii)non-official members not exceeding four representing journalists, Editors of Newspapers, New agencies, Non-Government Organizations;

(iv)[ non-official members not exceeding two other than those falling under item (iii) above.] [Inserted by the Amendment Act 1 of 1998 published in the Official Gazette, Series I No. 42 dated 15-01-1998.].

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State of Goa - Subsection

Section 11(2)(b) in The Goa Right to Information Act, 1997