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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Jharkhand - Subsection

Section 55(2) in Sakri Canals Irrigation Rules, 1952

(2)No person shall take or drive any vehicle or animal on any service road alongside or on the banks of any canal or Ahar:Provided that only during the hours of day light private motor cars, cycles, light pony, traps and ponies may be taken on such road from the 1st of November to the 15th of June in any year.