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[Cites 0, Cited by 0] [Section 35A(1)] [Section 35A] [Entire Act]

Union of India - Subsection

Section 35A(1)(b) in The Banking Regulation Act, 1949

(b)to prevent the affairs of any banking company being conducted in a manner detrimental to the interests of the depositors or in a manner prejudicial to the interests of the banking company; or