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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 1(2) in The Jammu and Kashmir Baba Ghulam Shah Badshah University Act, 2002

(2)[ It shall come into force on such date as the Government may by notification in the Government Gazette, appoint.] [Enforced vide SRO 114 (dated 31-3-2003 w. e. f. 1-4-2003).]