Gujarat High Court
N.K.Proteins Ltd vs Income Tax Officer (Osd) on 7 May, 2014
Author: Akil Kureshi
Bench: Akil Kureshi, Sonia Gokani
C/CA/4698/2014 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL APPLICATION (FOR AMENDMENT) NO. 4698 of 2014
In SPECIAL CIVIL APPLICATION NO. 24746 of 2006
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N.K.PROTEINS LTD.....Applicant(s)
Versus
INCOME TAX OFFICER (OSD)....Respondent(s)
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Appearance:
MR MANISH J SHAH, ADVOCATE for the Applicant(s) No. 1
MRS MAUNA M BHATT, ADVOCATE for the Respondent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE AKIL KURESHI
and
HONOURABLE MS JUSTICE SONIA GOKANI
Date : 07/05/2014
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE AKIL KURESHI) The applicant petitioner seeks amendment of the writ petition by making certain additions in para.(9) thereof.
Permission is granted. Application is disposed of.
(AKIL KURESHI, J.) (MS SONIA GOKANI, J.) raghu Page 1 of 1