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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(2) in Rajasthan Women Empowerment (State and Subordinate) Service Rules, 2017

(2)Where a post is to be filled in by a single method as prescribed in these rules or Schedule I or II, as the case may be, the vacancies so determined shall be filled in by that method.