Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act] State of Goa - Subsection Section 17(2)(iii) in The Goa Public Health Rules, 1987 (iii)the Authority before whom and the date on or before which a receipted challan shall be produced in proof of such payment; and