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Rajasthan High Court - Jaipur

Ram Gopal Sharma And Ors vs Smt Veenu Gupta And Ors on 23 February, 2022

Author: Ashok Kumar Gaur

Bench: Ashok Kumar Gaur

     HIGH COURT OF JUDICATURE FOR RAJASTHAN
                 BENCH AT JAIPUR

          S.B. Civil Contempt Petition No. 2187/2018

Nisar Ahmad S/o Late Shri Abdul Karim
                                                                 ----Petitioner
                                  Versus
Smt. Veenu Gupta
                                                               ----Respondent

          S.B. Civil Contempt Petition No. 2189/2018

Abdul Salam S/o Shri Mohhamad Ibharahim
                                                                 ----Petitioner
                                  Versus
Smt. Veenu Gupta
                                                               ----Respondent

          S.B. Civil Contempt Petition No. 2198/2018

Raghuraj Singh Hada S/o Shri Mangi Lal
                                                                 ----Petitioner
                                  Versus
Smt. Veenu Gupta
                                                               ----Respondent

          S.B. Civil Contempt Petition No. 2205/2018

Shambu Lal Sain S/o Late Shri Laxmi Narayan Sain
                                                                 ----Petitioner
                                  Versus
Smt. Veenu Gupta
                                                               ----Respondent

          S.B. Civil Contempt Petition No. 2210/2018

Ramkishan Verma S/o Shri Modu Lal
                                                                 ----Petitioner
                                  Versus
Smt. Veenu Gupta
                                                               ----Respondent

          S.B. Civil Contempt Petition No. 2225/2018

Kesari Lal Meena S/o Late Shri Jagannath Meena
                                                                 ----Petitioner


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                                   Versus
State Of Rajasthan
                                                               ----Respondent

          S.B. Civil Contempt Petition No. 2265/2018

Tejkaran Soraniya S/o Late Shri Onkarlal
                                                                 ----Petitioner
                                   Versus
Smt. Veenu Gupta Principle Secretary To The Govt. Medical And
Health And Family Welfare Department
                                                               ----Respondent

          S.B. Civil Contempt Petition No. 2266/2018

Nar Singh S/o Late Shri Mishri Lal
                                                                 ----Petitioner
                                   Versus
Smt. Veenu Gupta
                                                               ----Respondent

           S.B. Civil Contempt Petition No. 351/2019

Shikhar Chand Jain S/o Late Shri Nemi Chand Jain
                                                                 ----Petitioner
                                   Versus
The State Of Rajasthan
                                                               ----Respondent

           S.B. Civil Contempt Petition No. 592/2019

Devi Lal S/o (Late) Shri Kalulal Ji
                                                                 ----Petitioner
                                   Versus
State Of Rajasthan Through Secretary
                                                               ----Respondent

          S.B. Civil Contempt Petition No. 1351/2019

Ram Lal Sharma S/o Late Shri Gangadhar Sharma
                                                                 ----Petitioner
                                   Versus
State Of Rajasthan
                                                               ----Respondent

           S.B. Civil Contempt Petition No. 838/2020

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Yagydutt Sharma S/o Mitthan Lal Sharma
                                                               ----Petitioner
                                 Versus
State Of Rajasthan Through Principal Secretary
                                                             ----Respondent
                          Connected With
         S.B. Civil Contempt Petition No. 2114/2017
Ram Gopal Sharma And Ors
                                                               ----Petitioner
                                 Versus
Smt Veenu Gupta And Ors
                                                             ----Respondent
         S.B. Civil Contempt Petition No. 2115/2017
Indraj Meena
                                                               ----Petitioner
                                 Versus
Smt Veenu Gupta And Ors
                                                             ----Respondent
          S.B. Civil Contempt Petition No. 671/2018
Sunil Kumar Singh And Ors
                                                               ----Petitioner
                                 Versus
Smt Veenu Gupta And Ors
                                                             ----Respondent
          S.B. Civil Contempt Petition No. 672/2018
Sedmal And Ors
                                                               ----Petitioner
                                 Versus
Smt Veenu Gupta And Ors
                                                             ----Respondent
          S.B. Civil Contempt Petition No. 677/2018
Bheemraj Sharma
                                                               ----Petitioner
                                 Versus
Smt Veenu Gupta And Ors
                                                             ----Respondent
          S.B. Civil Contempt Petition No. 678/2018
Smt Hukam Kanwar
                                                               ----Petitioner
                                 Versus

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Smt Veenu Gupta And Ors
                                                             ----Respondent
          S.B. Civil Contempt Petition No. 680/2018
Ranglal Saini
                                                               ----Petitioner
                                 Versus
Smt Veenu Gupta And Ors
                                                             ----Respondent
          S.B. Civil Contempt Petition No. 784/2018
Heera Lal And Ors
                                                               ----Petitioner
                                 Versus
Veenu Gupta And Ors
                                                             ----Respondent
          S.B. Civil Contempt Petition No. 785/2018
Chouthmal And Ors
                                                               ----Petitioner
                                 Versus
Veenu Gupta And Ors
                                                             ----Respondent
          S.B. Civil Contempt Petition No. 1479/2018
Virendra Singh Solanki S/o Late Shri Jagan Prasad
                                                               ----Petitioner
                                 Versus
Sh Veenu Gupta, Principal Secretary To The Govt.
                                                             ----Respondent
          S.B. Civil Contempt Petition No. 1566/2018
Brijendra Singh Son Of Late Sh. Mangat Singh
                                                               ----Petitioner
                                 Versus
Sh Veenu Gupta
                                                             ----Respondent
          S.B. Civil Contempt Petition No. 1622/2018
Soni Ram S/o Late Sh. Adhula Ram
                                                               ----Petitioner
                                 Versus
Smt. Veenu Gupta
                                                             ----Respondent
          S.B. Civil Contempt Petition No. 1623/2018
Prabhu Dayal Jayant S/o Late Sh. Tikam Ram
                                                               ----Petitioner


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                                 Versus
Smt. Veenu Gupta,
                                                             ----Respondent
          S.B. Civil Contempt Petition No. 2199/2018
Puran Chand S/o Late. Shri Sannu,
                                                               ----Petitioner
                                 Versus
Smt. Veenu Gupta
                                                             ----Respondent
          S.B. Civil Contempt Petition No. 2260/2018
Laxmi Narain Jajoria S/o Shri Prabhu Dayal Jajoria
                                                               ----Petitioner
                                 Versus
Smt. Veenu Gupta Principal Secretary Medical And Health
Department
                                                             ----Respondent
          S.B. Civil Contempt Petition No. 2262/2018
Amarchand Jangid S/o Kanhiya Lal Jangid
                                                               ----Petitioner
                                 Versus
Smt. Veenu Gupta Principal Secretary Medical And Health
Department
                                                             ----Respondent
          S.B. Civil Contempt Petition No. 2381/2018
Babulal Jatav S/o Late Sh. Piddi Ram
                                                               ----Petitioner
                                 Versus
Smt. Veenu Gupta
                                                             ----Respondent
          S.B. Civil Contempt Petition No. 2427/2018
Kaluwa Ram S/o Late Sh. Parsadi Ram
                                                               ----Petitioner
                                 Versus
Smt. Veenu Gupta
                                                             ----Respondent
          S.B. Civil Contempt Petition No. 1063/2019
Hari Singh Yadav Son Of Late Sh. Chisa Singh Yadav
                                                               ----Petitioner
                                 Versus
Sh. Rohit Kumar Singh
                                                             ----Respondent
          S.B. Civil Contempt Petition No. 1281/2019

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Shanti Devi W/o Shri Ghasiram Sharma
                                                                 ----Petitioner
                                   Versus
Shri Rohit Kumar Singh, Principal Secretary
                                                               ----Respondent
          S.B. Civil Contempt Petition No. 333/2020
Sedu Ram Bairwa S/o Late Shri Kanhiyalal
                                                                 ----Petitioner
                                   Versus
State Of Rajasthan
                                                               ----Respondent
          S.B. Civil Contempt Petition No. 222/2021
Rajaram Sharma Son Of Shri Ram Swaroop Sharma
                                                                 ----Petitioner
                                   Versus
Siddarth Mahajan
                                                               ----Respondent
          S.B. Civil Contempt Petition No. 789/2021
Babu Lal Raigar S/o Shri Bhagwan Sahai
                                                                 ----Petitioner
                                   Versus
Shri Akhil Arora Principal Secretary To The Government
                                                               ----Respondent

          S.B. Civil Contempt Petition No. 2161/2018

Durga Shankar Singh S/o Late Shri Mokam Singh
                                                                 ----Petitioner
                                   Versus
Smt. Veenu Gupta
                                                               ----Respondent
                            Connected With
          S.B. Civil Contempt Petition No. 2190/2018
Rishikant Saxena S/o Shri Narayan Saxena
                                                                 ----Petitioner
                                   Versus
Smt. Veenu Gupta
                                                               ----Respondent
          S.B. Civil Contempt Petition No. 2193/2018
Ramswarop S/o Late Shri Baluram
                                                                 ----Petitioner
                                   Versus


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Smt. Veenu Gupta
                                                              ----Respondent
          S.B. Civil Contempt Petition No. 2202/2018
Prabhu Lal S/o Late Shri Bhanwar Das
                                                                ----Petitioner
                                  Versus
State Of Rajasthan
                                                              ----Respondent

          S.B. Civil Contempt Petition No. 2178/2018

Nand Lal S/o Late Shri Chaturbhuj
                                                                ----Petitioner
                                  Versus
State Of Rajasthan Through Secretary
                                                              ----Respondent

          S.B. Civil Contempt Petition No. 2183/2018

Ghasi Lal S/o Late Shri Javaahri Lal
                                                                ----Petitioner
                                  Versus
Smt. Veenu Gupta
                                                              ----Respondent

          S.B. Civil Contempt Petition No. 2186/2018

Puran Chand Verma S/o Late Shri Kushal Singh
                                                                ----Petitioner
                                  Versus
Smt. Veenu Gupta
                                                              ----Respondent

          S.B. Civil Contempt Petition No. 2194/2018

Mohan Lal Sain S/o Late. Shri Ram Dayal Sain
                                                                ----Petitioner
                                  Versus
Smt. Veenu Gupta
                                                              ----Respondent

          S.B. Civil Contempt Petition No. 2200/2018

Ramprasad S/o Late Shri Chhagan Lal
                                                                ----Petitioner


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                                 Versus
Smt. Veenu Gupta
                                                             ----Respondent

          S.B. Civil Contempt Petition No. 2206/2018

Heera Lal S/o Late Shri Rodu Lal,
                                                               ----Petitioner
                                 Versus
Smt. Veenu Gupta
                                                             ----Respondent

          S.B. Civil Contempt Petition No. 2207/2018

Suresh Kumar Saxena S/o Late Shri Vishamber Dayal Saxena
                                                               ----Petitioner
                                 Versus
Smt. Veenu Gupta
                                                             ----Respondent

          S.B. Civil Contempt Petition No. 2208/2018

Smt. Bhagwati Devi W/o (Late) Shri Ram Prasad Yogi
                                                               ----Petitioner
                                 Versus
State Of Rajasthan Through Secretary
                                                             ----Respondent

          S.B. Civil Contempt Petition No. 2209/2018

Mathura Lal S/o Late Shri Ganesh Ram,
                                                               ----Petitioner
                                 Versus
Smt. Veenu Gupta
                                                             ----Respondent

          S.B. Civil Contempt Petition No. 2211/2018

Smt. Gyarsi Bai W/o Late Shri Todarmal
                                                               ----Petitioner
                                 Versus
Smt. Veenu Gupta
                                                             ----Respondent




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            S.B. Civil Contempt Petition No. 354/2019

 Phool Chand S/o Late Shri Surajmal
                                                                  ----Petitioner
                                    Versus
 State Of Rajasthan
                                                                ----Respondent

           S.B. Civil Contempt Petition No. 2174/2018

 Prakash Babu Saxena S/o Late Shri Kushi Ram Saxena
                                                                  ----Petitioner
                                    Versus
 Smt. Veenu Gupta
                                                                ----Respondent


For Petitioner(s)        :     Mr.Mukesh Sharma, Adv.
                               Mr.Praveen Sharma, Adv.
                               Mr.Pramod Singh, Adv.
                               Mr.Narendra Kumar Mishra, Adv.
                               Mr.Shreedhar Purohit, Adv.
                               Ms.Rekha Dixit, Adv.

For Respondent(s)        :     Dr.V.B.Sharma, AAG

                               Mr.Pratap Singh Dootar, Additional
                               Director (Non-Gazetted) (Present in
                               person)



         HON'BLE MR. JUSTICE ASHOK KUMAR GAUR

                                    Order

23/02/2022

     Registry is directed to connect all these matters together.

     Learned Additional Advocate General Dr.V.B.Sharma along

with Mr.Pratap Singh Dootar, Additional Director (Non-Gazetted),

is present in the Court and submits that an order dated

25.01.2022 has been issued by the Director-Non Gazetted,

Medical and Health Services, Jaipur, whereby the decision has

been taken to consider the cases of different writ petitioners and



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other eligible persons, who are entitled for revised pay scales of

Rs.975-1720, 1200-2050 and 1640-2900 (5500-9000) as per

decision given in the cases of D.B. Special Appeal (Writ) No.

1068/2014 (Govind Dan Charan Vs. State of Rajasthan) and

D.B.    Special   Appeal       (Writ)       No.      738/2014           (State   of

Rajasthan Vs. Dadam Das Vaishnav).

       Learned counsel submitted that entitlement of eligible

persons including the petitioners, is being examined in view of the

said order and accordingly, the individual orders are issued in

favour of the petitioners granting them actual benefit. A copy of

the order dated 25.01.2022 has also been given to learned

counsel for the petitioners.

This Court deems it proper to direct learned Additional Advocate General Dr.V.B.Sharma to file a concised statement in respect of compliance being made in the present bunch of contempt petitions. The said concised statement will give a complete details of payments being made to the contempt petitioners, the date of making payment and the cases whether they are covered by Govind Dan Charan (supra) & Dadam Das Vaishnav (supra). The required details may be furnished on or before the next date of hearing.

S.B. Civil Contempt Petition No. 2174/2018:-

Matter comes up on an application filed by legal representatives of the petitioner.
Learned counsel submits that the original petitioner has expired and as such his legal heirs want to pursue the contempt petition.
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(11 of 11) [CCP-2187/2018] For the reasons mentioned in the aforesaid application, the same is allowed. Amended cause-title filed, is allowed to be taken on record.
A copy of the petition be given in the office of Dr.V.B.Sharma, AAG.
List all these matters on 04.04.2022. A copy of this order be placed separately in each file.
(ASHOK KUMAR GAUR),J Monika/4-38, 41-55, 61 (Downloaded on 24/02/2022 at 09:12:58 PM) Powered by TCPDF (www.tcpdf.org)