Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Maharashtra - Subsection Section 7(e) in The Maharashtra (Urban Areas) Protection and Preservation of Trees Act, 1975 (e)transplanting of trees necessitated by construction of new roads or widening of existing roads or for safeguarding danger to life or property;
