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State of Jharkhand - Section

Section 746 in Bihar Education Code, 1961

746. Composition.

- The composition of the Board will be as follows :-
(i)A non-official Chairman,
(ii)Director of Public Instruction.
(iii)Director of Health Services.
(iv)Secretary, Board of Basic Education.
(v)Secretary, Board of Secondary Education,
(vi)Secretary, Adult (Social) Education Board.
(vii)and (viii) Two representative of the Bihar Pradeshik Sharirik Shikshan Mandal.
(ix)to (xii) Four non-official members, one each for the four divisions to be nominated by the Government.
(xiii)and (xiv) Two Lady members.
(xv)Principal, College of Health and Physical Education - Secretary.
(G. O. no. 683-E. R. dated the 18th August, 1953 and no. 870, dated the 5th March, 1957.)