Uttarakhand High Court
State Of Uttarakhand & Another vs Capt Kuldeep Singh Bajaj on 17 March, 2015
Author: K.M. Joseph
Bench: K.M. Joseph, V.K. Bist
CLMA No.1607 of 2015 (Delay Condonation Appl.) In SPA No.543 of 2014 Hon'ble K.M. Joseph, C.J.
Hon'ble V.K. Bist, J.
Mr. Pradeep Joshi, Standing Counsel for the State of Uttarakhand/appellants.
Mr. S.K. Jain, Senior Advocate assisted by Mr. Siddhartha Jain, Advocate for the respondent.
Delay condonation application is allowed and the delay of 44 days' in filing the rejoinder affidavit is condoned. Rejoinder affidavit is taken on record.
List this matter on 24.03.2015.
(V.K. Bist, J.) (K.M. Joseph, C.J.) 17.03.2015 Arpan