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[Cites 0, Cited by 0] [Section 2(6)] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(6)(c) in Chhattisgarh Excise Act, 1915

(c)opium as defined in clause (xv) and poppy straw as defined in clause (xviii) of Section 2 of the Narcotic Drugs and Psychotropic Substances Act, 1985 (No. 61 of 1985);