Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 2] [Entire Act] Union of India - Subsection Section 2(a) in The Emblems And Names (Prevention Of Improper Use) Act, 1950 (a)emblem means any emblem, seal, flag, insignia, coat-of-arms or pictorial representation specified in the Schedule;
