Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(d) in Orissa State Agricultural Marketing Board Regulations, 1991

(d)All incomes or money received by the Board from any source whatsoever including income or charges fees levied by it or donations or grants received from the local Authorities. Market Committees or other institutions and individuals