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[Cites 0, Cited by 0] [Section 82] [Entire Act]

State of Bihar - Subsection

Section 82(3) in Bihar Inland Vessels Rules, 2013

(3)A vessel or object being towed shall exhibit:-
(a)side lights
(b)a stern light.
Provided that any number of vessels being towed or pushed in a group shall be lighted as one vessel.