Delhi High Court - Orders
Commissioner Of Income Tax ... vs Genpact Consulting Singapore Pte Ltd on 8 August, 2024
Author: Yashwant Varma
Bench: Yashwant Varma
$~39 & 40
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 103/2023
COMMISSIONER OF INCOME TAX (INTERNATIONAL
TAXATION)-2 .....Appellant
Through: Mr. Sanjay Kumar and Ms.
Easha, Advocates.
versus
GENPACT CONSULTING SINGAPORE PTE LTD
.....Respondent
Through: Mr. Sachit Jolly, Ms. Disha
Jham, Ms. Soumya Singh, Mr.
Rishabh Malhotra and Mr.
Raghav Dutt, Advocates.
40
+ ITA 571/2023 & CM APPL. 52423/2023
COMMISSIONER OF INCOME TAX (INTERNATIONAL
TAXATION)-2 .....Appellant
Through: Mr. Sanjay Kumar and Ms.
Easha, Advocates.
versus
GENPACT CONSULTING (SINGAPORE) PTE. LTD.
(EARLIER KNOWN AS HEADSTRONG CONSULTING
PTE. LTD.) .....Respondent
Through: Mr. Sachit Jolly, Ms. Disha
Jham, Ms. Soumya Singh, Mr.
Rishabh Malhotra and Mr.
Raghav Dutt, Advocates.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE RAVINDER DUDEJA
ORDER
% 08.08.2024 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/08/2024 at 03:28:13 A request for accommodation is made on behalf of Mr. Percy Pardiwala, learned senior counsel who is to address submissions on behalf of the respondents.
Consequently, let these matters be called again on 15.10.2024.
YASHWANT VARMA, J.
RAVINDER DUDEJA, J.
AUGUST 8, 2024/ib This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/08/2024 at 03:28:13