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[Cites 0, Cited by 2] [Section 37] [Entire Act]

State of Uttar Pradesh - Subsection

Section 37(4) in Uttar Pradesh State Universities Act, 1973

(4)Except as provided by this Act, the management of an affiliated college shall be free to manage and control the affairs of the college and be responsible for its maintenance and upkeep, and its Principal shall be responsible for the discipline of its students and for the superintendence and control over its staff.