Allahabad High Court
Abbas Ali @ Chhotu vs Additional District Judge Room No. 3 ... on 19 May, 2023
Author: Rajnish Kumar
Bench: Rajnish Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Neutral Citation No. - 2023:AHC-LKO:35376 Court No. - 6 Case :- WRIT - C No. - 1002292 of 2012 Petitioner :- Abbas Ali @ Chhotu Respondent :- Additional District Judge Room No. 3 Sultanpur And Others Counsel for Petitioner :- Umesh Chandra Chaurasiya Counsel for Respondent :- Manish Kumar Hon'ble Rajnish Kumar,J.
None is present on behalf of the petitioner to press this petition nor there is any request to adjourn or pass over the case.
The case is of the year 2012.
The writ petition is dismissed for want of prosecution.
Interim order, if any, stands vacated.
...................................................................(Rajnish Kumar, J.) Order Date :- 19.5.2023 Haseen U.