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Allahabad High Court

Abbas Ali @ Chhotu vs Additional District Judge Room No. 3 ... on 19 May, 2023

Author: Rajnish Kumar

Bench: Rajnish Kumar





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Neutral Citation No. - 2023:AHC-LKO:35376
 
Court No. - 6
 

 
Case :- WRIT - C No. - 1002292 of 2012
 

 
Petitioner :- Abbas Ali @ Chhotu
 
Respondent :- Additional District Judge Room No. 3 Sultanpur And Others
 
Counsel for Petitioner :- Umesh Chandra Chaurasiya
 
Counsel for Respondent :- Manish Kumar
 

 
Hon'ble Rajnish Kumar,J. 
 

None is present on behalf of the petitioner to press this petition nor there is any request to adjourn or pass over the case.

The case is of the year 2012.

The writ petition is dismissed for want of prosecution.

Interim order, if any, stands vacated.

...................................................................(Rajnish Kumar, J.) Order Date :- 19.5.2023 Haseen U.