Calcutta High Court (Appellete Side)
Hotel Shambala (P) Ltd. & Anr vs State Of West Bengal & Ors on 10 September, 2025
Author: Debangsu Basak
Bench: Debangsu Basak
Dd 141-142 10.09.2025
(ML)
M.A.T. 923 of 2025
With
M.A.T. 924 of 2025
With
CAN 1 of 2025
Hotel Shambala (P) Ltd. & Anr.
Vs.
State of West Bengal & Ors.
Mr. Surajit Nath Mitra, Sr. Adv.
Mr. Sankar Nath Mukherjee,
Mr. Niraj Gupta,
Mr. Manisha Paswan, Advocates
....For the appellants
Mr. Saptangsu Basu, ld. Sr. adv.
Mr. Sannidhya Datta,
Mr. Abhijit Sarkar,
Mr. Abhik Chitta Kundu, Advocates
...For the respondent (WBFC)
1. Affidavits filed in Court be taken on record.
2. List the appeal on September 17, 2025.
(Debangsu Basak, J.) (Md. Shabbar Rashidi, J.)