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Calcutta High Court (Appellete Side)

Hotel Shambala (P) Ltd. & Anr vs State Of West Bengal & Ors on 10 September, 2025

Author: Debangsu Basak

Bench: Debangsu Basak

Dd   141-142   10.09.2025
      (ML)
                                         M.A.T. 923 of 2025
                                                With
                                         M.A.T. 924 of 2025
                                                With
                                           CAN 1 of 2025
                                   Hotel Shambala (P) Ltd. & Anr.
                                                 Vs.
                                    State of West Bengal & Ors.



                       Mr. Surajit Nath Mitra, Sr. Adv.
                       Mr. Sankar Nath Mukherjee,
                       Mr. Niraj Gupta,
                       Mr. Manisha Paswan, Advocates
                                            ....For the appellants

                       Mr. Saptangsu Basu, ld. Sr. adv.
                       Mr. Sannidhya Datta,
                       Mr. Abhijit Sarkar,
                       Mr. Abhik Chitta Kundu, Advocates
                                      ...For the respondent (WBFC)

1. Affidavits filed in Court be taken on record.

2. List the appeal on September 17, 2025.

(Debangsu Basak, J.) (Md. Shabbar Rashidi, J.)