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[Cites 0, Cited by 0] [Section 25(5)] [Section 25] [Entire Act]

State of Gujarat - Subsection

Section 25(5)(x) in The Gujarat University Act, 1949

(x)to bring to the notice of the relevant University authority important matters connected with examinations in the subject and also to address the Faculty concerned on any matters connected with the improvement of courses in the subject;