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[Cites 0, Cited by 0] [Section 92(4)] [Section 92] [Entire Act]

State of Tamilnadu - Subsection

Section 92(4)(iv) in Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959

(iv)[ expenses of the District Committees.] [Inserted by Act No. 51 of 2012, dated 16.11.2012.]