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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(2) in The Gas Cylinders Rules, 2004

(2)Every person storing compressed gas cylinders and every person in charge of or engaged in the storage, handling and transport of such gas cylinders, shall at all times-
(a)comply with the provisions of these rules and the conditions of any license relating thereto;
(b)observe all precautions for the prevention of accident by fire or explosion;
(c)prevent any person from committing any act referred to in sub-rule (1).