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State of Tamilnadu - Section

Section 6 in Tamil Nadu Electricity Regulatory Commission - Tamil Nadu Electricity Distribution Standards of Performance Regulations, 2004

6. Temporary supply.

- The intending consumers may require temporary services for construction of residential houses, complexes, commercial complexes, industrial premises and also for illumination during festivals, etc.Such temporary services shall be effected as per the time schedule I specified for the new and additional loads.The licensee shall refund the balance deposit, if any, within three months from the date of disconnection of service after temporary supply period is over,