Section 17(14) in The Bihar Child Labour (Prohibition and Regulation) Rules, 1995
(14)Self acting machines. - No traversing part of a self acting machine and material carried in a factory shall, if a space is there over which a child worker is liable to pass, whether in the course of his employment or otherwise, be allowed to run for its, outward or inward traverse within a distance of 45 centimetres from any fixed structure, which is not a part of the machine.
