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State of Rajasthan - Section

Section 50 in Rajasthan Para-medical Council Regulations, 2014

50. Staff, Salaries, Allowances and Perks.

(1)The Council shall appoint such number of officer and servants as may be determined by it, with the approval of the State Government.
(2)The salary and other conditions of service of the officers and servants of the Council shall be such as may be determined by it With the prior approval of the State Government.
(3)The qualifications of the persons appointed in the Council shall be such as may be determined by it with the prior approval of the State Government.