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[Cites 0, Cited by 0] [Section 55(1)] [Section 55] [Entire Act]

State of Uttar Pradesh - Subsection

Section 55(1)(ia) in Uttar Pradesh Muslim Waqfs Act, 1960

(ia)[ has failed to pay, without reasonable excuse, for two consecutive years, the contribution payable by him under section 34 ; or] [Insertion by section 13 of U. P. Act No. 28 of 1971.]