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[Cites 0, Cited by 1] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2) in The Bombay Reorganisation Act, 1960

(2)The villages in Umbergaon taluka specified in Part I of the First Schedule shall form a separate taluka of the same name and taluka shall be included in Surat district, and the remaining villages in the said taluka shall be included in, and form part of, Kahenu taluka of Thana district; and the villages specified in Parts II and III of the First Schedule shall respectively be included in, and form part of, Songadh taluka of Surat district and Sagbara taluka of Broach district.