Supreme Court - Daily Orders
Ntpc Ltd. (Simhadri Project) vs Rajiv Chakraborty on 31 August, 2020
Bench: Arun Mishra, B.R. Gavai, Krishna Murari
ITEM NO.2 Court 3 (Video Conferencing) SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).2798/2020
NTPC LTD. (SIMHADRI PROJECT) Appellant(s)
VERSUS
RAJIV CHAKRABORTY Respondent(s)
(IA No. 79427/2020 - CLARIFICATION/DIRECTION)
Date : 31-08-2020 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE KRISHNA MURARI
For Appellant(s)
Mr. Tushar Mehta, SG
Mr. Adarsh Tripathi, Adv.
Mr. Anish Gupta, Adv.
Mr. Nikhil Kandpal, Adv.
Mr. Gaurav Srivastava, AOR
For Respondent(s)
Mr. Mukul Rohatgi, Sr. Adv.
Ms. Vanita Bhargava, AOR
UPON hearing the counsel the Court made the following
O R D E R
List on 07.09.2020.
(ARJUN BISHT) (R.S. NARAYANAN) COURT MASTER (SH) COURT MASTER Signature Not Verified Digitally signed by DEEPAK SINGH Date: 2020.08.31 16:07:55 IST Reason: