Himachal Pradesh High Court
Yogesh Kumar vs . Adarsh Bala on 20 September, 2023
Author: Sandeep Sharma
Bench: Sandeep Sharma
.
Yogesh Kumar vs. Adarsh Bala CMPMO No.445 of 2023 20.09.2023 Present: Mr. Ajay Shrama, Senior Advocate with Mr. Ajay Thakur, Advocate, for the petitioners.
of CMPMO No.445 of 2023 & CMP No.10609 of 2023 rt Notice issued to sole respondent for today's date has been received back unserved for want of correct address.
Learned counsel for the petitioners prays for and is granted two days' time to file correct address enabling the Registry to issue notice to the sole respondent, returnable within two weeks.
Interim order to continue.
(Sandeep Sharma) Judge 20th September, 2023 (reena) ::: Downloaded on - 21/09/2023 20:34:41 :::CIS