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[Cites 0, Cited by 0] [Section 3B] [Entire Act]

State of Assam - Subsection

Section 3B(2) in The Assam Liquor Prohibition Act, 1952

(2)The Board of Experts constituted under sub-section (1) shall be appointed on such terms and conditions and shall consist of such members as may be prescribed. The members so appointed shall hold office during the pleasure of the Governor of Assam.