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[Cites 2, Cited by 0]

Madras High Court

Kamatchi.R vs Union Of India on 4 November, 2020

Author: N.Anand Venkatesh

Bench: N.Anand Venkatesh

                                                                        W.P.No.15806 of 2020

                                IN THE HIGH COURT OF JUDICATURE AT MADRAS
                                             DATED:    04.11.2020
                                                    CORAM:
                             THE HONOURABLE MR. JUSTICE N.ANAND VENKATESH
                                           W.P.No.15806 of 2020
                                                   and
                                           WMP No.19646 of 2020
                      Kamatchi.R.                                    ...Petitioner
                                                      Vs.

                      1      Union of India
                             rep. by Secretary to Government
                             Ministry of Health and Family Welfare
                             New Delhi.

                      2      The State of Tamil Nadu
                             rep. by Secretary to Government
                             Health and Family Welfare Department
                             Fort St. George, Chennai-09.

                      3      The Secretary
                             Selection Committee
                             Office of the Directorate of Medical Education
                             162 EVR Periyar Salai,
                             Kilpauk, Chennai.

                      4      The Secretary
                             The National Medical Commission
                             Medical Council of India
                             Dwaraka, New Delhi.


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                                                                        W.P.No.15806 of 2020




                      5      The University Grants Commission
                             rep by its Chairman
                             Bahadur Shah Zafar Marg,
                             New Delhi.

                      6      The Tamil Nadu Dr.MGR Medical University
                             rep by its Vice Chancellor
                             69, Anna Salai, Little Mount
                             Guindy, Chennai.

                      7      The Dean
                             SRM Medical College
                             Potheri, SRM Nagar
                             KattanKulathur.

                      8      The Dean
                             Chettinad Medical College
                             Rajiv Gandhi Salai
                             Kelambakkam
                             kanchipuram.

                      9      The Dean
                             Sri Ramachandra Medical University
                             No.1, Ramachandra Nagar,
                             Chennai.

                      10     The Dean
                             Sree Balaji Medical College and Hospital
                             Chrompet, Chennai.



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                                                                       W.P.No.15806 of 2020

                      11     The Dean
                             Sri Sathya Sai Medical College
                             Thiruporur, Guduvancherry
                             Chengalpet Taluk, Nellikuppam
                             Kanchipuram District.

                      12     The Dean
                             Saveetha Medical College
                             No.162, Poonamallee High Road
                             Velappanchavadi, Chennai.

                      13     The Dean
                             Karpagam Medical College Hospital
                             Madukkarai Road
                             Sundarapuram, Coimbatore.

                      14     The Dean
                             Meenakshi Medical College Hospital and Research Institute
                             Karrapatti Post, Kanchipuram.              ...Respondents


                             This Writ Petition is filed under Article 226 of the
                      Constitution of India praying to issue a Writ of Mandamus to
                      direct the 3rd and 4th respondents to conduct UG medical college
                      counselling for pursuant to the notification dated 23.10.2020
                      schedule for online counselling (Allotment Process) for NEET 15%
                      AIQ/ DEEMED/ CENTRAL UNIVERSITIES/ AIIMS and JIPMER/ ESIC
                      and AFMC (MBBS/BDS) SEATS- 2020 after completion of the State
                      Government Counselling by State of Tamil Nadu.


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                                                                       W.P.No.15806 of 2020

                             For Petitioner        :     M/s.S.Marshall


                             For Respondent-1      :     Mr.Srinivasa Murthi
                                                         Additional Advocate General
                             For Respondent-2      :     Mr.E.Manoharan
                                                         Special Government Pleader
                             For Respondent-3      :     Mr.Abdul Saleem
                                                         Standing Counsel
                             For Respondent-4      :     Mr.V.P.Raman
                                                         Standing Counsel
                             For Respondent-5      :     Mr.Rabu Manohar
                                                         Standing Counsel
                             For Respondent-6      :     Mr.Ravi Chander
                                                         Standing Counsel

                                                       ORDER

This Writ Petition has been filed for the issue of a Writ of Mandamus directing the third and fourth respondents to conduct the Under Graduate Medical College Counselling pursuant to the notification dated 23.10.2020 only after the completion of the State Government Counselling by State of Tamil Nadu.

2. The learned counsel for the petitioner submitted that the petitioner has no objection in the counselling being 4/10 http://www.judis.nic.in W.P.No.15806 of 2020 conducted and the All India quota seats being filled up. The learned counsel submitted that the only apprehension raised by the petitioner is that in the guise of filling the All India quota, the seats in the Deemed University are also filled up and ultimately it ends up in candidates being asked to pay an exorbitant fees and ultimately, the candidates loose their chance to participate in the further counselling.

3. The learned Additional Advocate General appearing on behalf of the first respondent submitted that the scheme for conducting the counselling has already been fixed by the Hon'ble Supreme Court in Asis Ranjan ..vs.. Union of India reported in (2016) 11 SCC 225. The learned counsel submitted that the counselling can take place only under this scheme and therefore, the apprehension raised by the petitioner is unfounded. The submission of the learned Additional Advocate General was reiterated by the learned counsel appearing on behalf of the respondents 2 to 4.

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4. In view of the specific stand taken by the respondents 1 to 3 and also in view of the fact that the Hon'ble Supreme Court has already fixed the scheme to conduct the counselling, this Court cannot issue any separate directions and this Writ Petition is disposed of with a direction to the respondents 1 to 3 to proceed further with the counselling strictly in accordance with the directions issued by the Hon'ble Supreme Court in Asis Ranjan case. No costs. Consequently, connected Miscellaneous Petition is closed.

                      mra                                                    04.11.2020
                      Internet: Yes
                      Index : Yes/No

Speaking/Non speaking order 6/10 http://www.judis.nic.in W.P.No.15806 of 2020 To

1. The Secretary to Government Union of India Ministry of Health and Family Welfare New Delhi.

2 The Secretary to Government State of Tamil Nadu Health and Family Welfare Department Fort St. George, Chennai-09.

3 The Secretary Selection Committee Office of the Directorate of Medical Education 162 EVR Periyar Salai, Kilpauk, Chennai.

4 The Secretary The National Medical Commission Medical Council of India Dwaraka, New Delhi.

5 The University Grants Commission rep by its Chairman Bahadur Shah Zafar Marg, New Delhi.

6 The Tamil Nadu Dr.MGR Medical University rep by its Vice Chancellor 69, Anna Salai, Little Mount Guindy, Chennai.

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http://www.judis.nic.in W.P.No.15806 of 2020 7 The Dean SRM Medical College Potheri, SRM Nagar KattanKulathur.

8 The Dean Chettinad Medical College Rajiv Gandhi Salai Kelambakkam kanchipuram.

9 The Dean Sri Ramachandra Medical University No.1, Ramachandra Nagar, Chennai.

10 The Dean Sree Balaji Medical College and Hospital Chrompet, Chennai.

11 The Dean Sri Sathya Sai Medical College Thiruporur, Guduvancherry Chengalpet Taluk, Nellikuppam Kanchipuram District.

12 The Dean Saveetha Medical College No.162, Poonamallee High Road Velappanchavadi, Chennai.

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http://www.judis.nic.in W.P.No.15806 of 2020 13 The Dean Karpagam Medical College Hospital Madukkarai Road Sundarapuram, Coimbatore.

14 The Dean Meenakshi Medical College Hospital and Research Institute Karrapatti Post, Kanchipuram.

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