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[Cites 0, Cited by 0] [Section 19(3)] [Section 19] [Entire Act]

State of Chattisgarh - Subsection

Section 19(3)(e) in The Chhattisgarh Sinchai Prabandhan Me Krishkon Ki Bhagidari Adhiniyam, 2006

(e)a person rendered landless or having lost the possession of the land or ceasing to be a water user due to sale or transfer of land in area of operation after constitution of Water Users' Association;