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[Cites 0, Cited by 0] [Section 96(2)] [Section 96] [Entire Act]

State of Mizoram - Subsection

Section 96(2)(f) in Mizoram (Land Revenue) Act, 2013

(f)distribution of land or allotment of land, revenue or partition of any land under this Act or any other law for the time being in force; and