Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Meghalaya - Section Section 20 in The Garo Hills Cotton Jute and Ginger Trade Regulation, 1980 20. Appointment of Staff. - The Managing Committee shall appoint the staff as may be required and determine the terms and conditions of the service.
