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[Cites 0, Cited by 0] [Section 70(1)] [Section 70] [Entire Act]

State of Rajasthan - Subsection

Section 70(1)(c) in Rajasthan Highways Act, 1995

(c)any land belonging to railway administration or belonging to or used by a person holding a licence or sanction for the generation. transformation or distribution or electricity under the Indian Electricity Act, 1910 (Central Act IX 1910), when such land is held or used by the railway or for generation. transformation or distribution of electricity. except in so far as they may consent thereto;