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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(a) in Andhra Pradesh Regulation of Admissions into Under Graduate Professional courses in Planning and Architecture (B. Arch, B. Planning and other related courses) Rules, 2006

(a)Among concerned Minority candidates firstly in the order of merit assigned in PACET-AC, secondly n the order of merit assigned in PACET and thirdly in the order of merit in the qualifying examination.