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[Cites 0, Cited by 0] [Section 1013] [Entire Act]

Bengal Presidency - Subsection

Section 1013(a) in Police Regulations, Bengal , 1943

(a)Revolvers, when not in use, and revolver ammunition shall remain in the care of an Armed Inspector in a locked chest or almirah in the magazine. The chest or almirah shall be approved of by the Superintendent, a copy of the approval being pasted inside the box or almirah.