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State of Tamilnadu - Section

Section 6 in Tamil Nadu Patta Pass Book Rules, 1987

6. Recording of tenancy in Patta Pass Book.

- The Patta Pass Book issued under the Act shall indicate the name(s) of registered tenant(s) as per the provisions of the Tamil Nadu Agricultural Land Record of Tenancy Rights Act, 1969 (Tamil Nadu Act 10 of 1969).