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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Mizoram - Subsection

Section 4(b) in The Mizoram Aided College Employees Rules, 1990

(b)Candidates for other teaching staff except the Demonstrator of Science Laboratory shall have the following qualifications :
(i)The minimum qualification for appointment as lecturer is high second class Master Degree in the relevant subject with a uniformly good academic record from H.S.L.C. examination upwards and with an aggregate mark of 55% in Master Degree examination of any recognised University in India and abroad ;
(ii)Desirable. Other things remaining equal, preference will be given to holders of the degrees of the Doctor of Philosophy of the Master of Philosophy in the relevant subject;
(iii)Age limit for the posts of other teaching staff is as prescribed by Government from time to time.