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[Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(4)(i) in The West Bengal Council Of Higher Secondary Education Act, 1975

(i)two representatives of the West Bengal Legislative Assembly to be elected by the members of such Assembly from amongst themselves in the manner prescribed;]
(i1)[ one representative of the Court of the Vidyasagar University of Midnapore to be elected by the members of such Court from amongst themselves in the manner prescribed;] [Clauses (i1) to (i4) inserted by West Bengal Act 35 of 1994.]
(i2)[ one representative of the Court of the Jadavpur University to be elected by the members of such Court from amongst themselves in the manner prescribed;] [Clauses (i1) to (i4) inserted by West Bengal Act 35 of 1994.]
(i3)[ one representative of the Court of the University known as Rabindra Bharati to be elected by the members of such Court from amongst themselves in the manner prescribed;] [Clauses (i1) to (i4) inserted by West Bengal Act 35 of 1994.]
(i4)[ one representative of the Court of the University of Kalyani to be elected by the members of such Court from amongst themselves in the manner prescribed;] [Clauses (i1) to (i4) inserted by West Bengal Act 35 of 1994.]