Allahabad High Court
Anupam Infrastructures & Land ... vs State Of U.P. Tax & Reg. & Others on 9 September, 2010
Bench: Prakash Chandra Verma, Ram Autar Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- WRIT - C No. - 51036 of 2002 Petitioner :- Anupam Infrastructures & Land Development P. Ltd. Respondent :- State Of U.P. Tax & Reg. & Others Petitioner Counsel :- Dilip Gupta Respondent Counsel :- C.S.C. Hon'ble Prakash Chandra Verma,J.
Hon'ble Ram Autar Singh,J.
Allowed.
For detailed orders, see order of date passed on the memo of writ petition no.49085 of 2002 (Anupam Infrastructure & Land Development Pvt. Ltd. Vs. State of U.P. and another).
Order Date :- 09.09..2010 Rks.