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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Rajasthan - Subsection

Section 34(7) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(7)In the event of the contest, ballot papers shall be prepared containing names of the contesting candidates for the Chairperson and Member of the Managing committee, separately and the election shall be conducted by secret ballot.