Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 98] [Entire Act] State of Gujarat - Subsection Section 98(2) in Bombay Irrigation (Gujarat Amendment) Act, 1976 (2)Every appeal preferred under sub-section (1) shall bear court-fee stamps of such value as may be prescribed.
