Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Andhra Pradesh - Subsection

Section 1(ii) in Andhra Pradesh Un-aided Minority Professional Institutions (Regulations of Admissions into Under Graduate Medical and Dental Professional Course Rules, 2006

(ii)They shall apply to all Un-aided Minority Professional Institutions imparting Under-Graduate Professional Courses in Medical and Dental Courses for which admissions shall be made to the "EAMCET ranking based Management seats" and "Management Seats" in such manner as prescribed herein.