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[Cites 0, Cited by 0] [Section 1(4)] [Section 1] [Entire Act]

State of West Bengal - Subsection

Section 1(4)(d) in The West Bengal Regulation of Recruitment in State Government Establishments And Establishments of Public Undertakings, Statutory Bodies, Government Companies And Local Authorities Act, 1999

(d)any Municipal Service Commission constituted under any law for the time being in force, or