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Union of India - Section

Section 12 in United Nations Convention Against Illicit Traffic In Narcotic Drugs And Psychotropic Substance, 1988

12. The Parties may consider entering into bilateral Of multilateral agreements, whether ad hoc or general, on the transfer to their country of persons sentenced to imprisonment and other forms of deprivation of liberty for offences to which thiS article applies, in order that they may complete their sentences there.

Article 7Mutual legal assistance