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[Cites 0, Cited by 1] [Section 11] [Entire Act]

State of Goa - Subsection

Section 11(2) in The Goa, Daman And Diu (Administration) Act, 1962

(2)Notwithstanding such repeal, anything done or any action taken in exercise of any of the powers conferred by or under the said Ordinance shall be deemed to have been done or taken in exercise of the powers conferred by or under this Act.