Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22F] [Entire Act]

State of Odisha - Subsection

Section 22F(1) in The Orissa Land Reforms (General) Rules, 1965

(1)The information referred to in Sub-section (2) of Section 22-A shall be furnished in Form No. 18.